Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64(2)] [Section 64] [Entire Act] State of Kerala - Subsection Section 64(2)(f) in Kerala Water Supply and Sewerage Act, 1986 (f)the procedure in respect of surcharge under Section 30 including the provision of appeal, if any, in respect thereof ;