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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Maharashtra - Subsection

Section 38(1)(a) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(a)the origin and history of the Devasthans Trust, and the name of the erstwhile trust's Committee members including the present, and particulars as to the custom and usage, if any, regarding succession to the office of the trustee or its membership;