Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Central Provinces And Berar - Subsection Section 10(iv) in The Central Provinces and Berar Agricultural Produce Market Act, 1935 (iv)the planting of trees, rearing them, making arrangements for providing water to the persons and cattle coming to a market and like purposes;
