Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] Union of India - Subsection Section 33(4) in J&K Grameen Bank (Employees') Pension Regulations, 2018 (4)Pension, as computed, being aggregate of pension and additional pension, shall be subject to the minimum pension as specified in regulation 34.
