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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Himachal Pradesh - Subsection

Section 41(2)(d) in Himachal Pradesh University Act, 1970

(d)the giving of the notice to its members of the dates of the meetings and the business to be transacted there at and for the keeping of the record of the proceedings of such meeting.