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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(3) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(3)At any station where mere is a speed restriction for through running trains different from neighbouring stations, a speed restriction board should be erected at the first approach signal or where no signals are provided, at full braking distance outside the first facing point.