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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(3) in The U.P. Hindu Marriage Registration Rules, 1973

(3)For making a search, the fee shall be-
(i)if the entry relates to the current year Re. 1.00.
(ii)if the entry relates to the immediately previous year Rs. 1.50
(iii)if the entry relates to the year before that, Rs. 2.00 and so on, with an addition of 50 P. for each year.]