Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19B(9)] [Section 19B] [Entire Act]

Union of India - Subsection

Section 19B(9)(c) in The Unit Trust Of India Act, 1963

(c)releasing the property from attachment, if it is satisfied that it is not necessary in the interests of the Trust; or