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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Punjab - Subsection

Section 31(2)(h) in Panjab University Act, 1947

(h)the registers of graduates and students to be kept by the University, and the fee (if any) to be paid for the entry or retention of a name on any such register;