Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(b) in The Vegetable Oil Products Production and Availability (Regulation) Order 2011 (b)"Appellate Authority" means the appellate authority designated for the purposes of this Order by the Central Government and referred to under clause 5;
