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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(2) in The Chhattisgarh Municipalities Act, 1961

(2)[ A Committee constituted under sub-section (1) shall continue to function until a Council is constituted under this Act or until the expiration of six months from the date of its constitution whichever is earlier.] [Substituted by M.P.- Act. No. 17 of 1994.]