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State of Haryana - Section

Section 7 in Haryana State Electricity Board (Workshop Organisation) Regulations, 1992

7. Qualification.

- No person shall be appointed to any post in the service unless he is in possession of qualifications and experience specified in Appendix-'D' appended to these regulations in the case of direct recruitment and in the case of appointment other than by direct recruitment :Provided that in case of direct recruitment, the qualifications regarding experience, shall be relaxable to the extent of 50% at the discretion of the Appointing Authority/Selection Committee constituted for the purpose in case sufficient number of candidates belonging to Schedule Castes, Backward Classes, Ex-servicemen, and Physically Handicapped candidates possessing the requisite experience, are not available or are not likely to be available, to fill-up the vacancies reserved for them, after recording reasons for so doing in writing.