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[Cites 0, Cited by 0] [Section 27(27)] [Section 27] [Entire Act]

State of Haryana - Subsection

Section 27(27)(r) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(r)Holding or attempting to hold or attending any meeting on the premises of the Bank, without the permission of the management.