Section 8(4) in Tamil Nadu Panchayats (Restriction Control to Regulate the use of Porambokes in Ryotwari Tracts) Rules, 2000
(4)The rules framed under clause (xxxv) of sub-section (2) of section 242 of the Act shall mutatis mutandis apply in relation to the leasing, cutting and planting of trees by the village panchayat on any poramboke, the use of which is regulated by it.
