Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Punjab - Subsection Section 6(xxxiv) in The Jalandhar Municipal Corporation Building Bye-Laws, 1997 (xxxiv)Garage Public: means a building or portion thereof, other than a private garage designed or used for repairing/servicing of vehicles.
