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Union of India - Section

Section 64 in The Indian Christian Marriage Act, 1872

64. Books in which marriages of Indian Christians under Part I or Part III are registered.—

The provisions of sections 62 and 63, as to the form of register-book depositing extracts therefrom, allowing searches thereof, and giving copies of the entries therein, shall, mutatis mutandis, apply to the books kept under section 37.