Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(n) in Statutes of the Homoeopathy University, Jaipur, 2011 (n)to make proposals to the Board of Management for institution of fellowships, scholarships, free ships and other fee exemptions, medals and other awards;
