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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(3) in The Authority for Advance Rulings (Procedure) Rules, 1996

(3)Fees for inspecting records of the Authority shall be charged from the applicant as follows :
(a)Rupees one hundred for the first hour or part thereof; and
(b)Rupees fifty for every additional hour or part thereof.