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State of Uttar Pradesh - Section

Section 12 in U.P. Kshettra Panchayats (Conduct of Proceedings) Rules, 1962

12. Publicity of meetings.

- A meeting of the [Kshettra Panchayat] [Substituted by U.P. Act No. 9 of 1994.] shall be open to only such members of the public as are permitted in this behalf by the Pramukh. Permission shall be given to the members of the public having regard to the available accommodation and in the order of the request made in this behalf.