Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 121] [Entire Act] State of Odisha - Subsection Section 121(3) in The Board's Excise Rules, 1965 (3)A sign-board in a licensed Ganja or Bhang shop shall show the prescribed maximum, minimum or fixed retail prices, as may be in force, for the different denominations in weight for retail sale.
