(3)The District Superintendent of Police shall observe the following order of preference in the process of enlistment, namely:-(a)an employee of the State Government, subject to the prior approval of his Head of Office for such enlistment;(b)an employee of a local body, or any other institution owned or controlled substantially by the Central or State Government subject to the prior approval of his head of Office for such enlistment.(c)Home Guard volunteer;(d)Ex-servicemen.
