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[Cites 0, Cited by 0] [Section 243] [Entire Act]

State of Chattisgarh - Subsection

Section 243(2) in The Chhattisgarh Motor Vehicles Rules, 1994

(2)The Officers specified in categories V to X of sub-rule (1) above shall belong to the Chhattisgarh Transport Department Subordinate (Class III Executive) Service.