Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Bihar - Subsection Section 6(c) in The Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955 (c)[* * *] ['have practised at Bar for a minimum period of 2 years.....' deleted by the above Notification No. A-2-406/59T-44 dated 18.4.1959.]
