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[Cites 0, Cited by 0] [Section 2(84)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(84)(g) in Karnataka Goods and Services Tax Act, 2017

(g)any corporation established by or under any Central Act, State Act or Provincial Act or a Government company as defined in clause (45) of section 2 of the Companies Act, 2013 (Central Act 18 of 2013);