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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(2) in The Tamil Nadu Bhoodan Yagna Rules, 1959

(2)An order confirming the declaration or declaring it null and void shall be passed by the Tahsildar or the Deputy Tahsildar under sub-section (4) of section 17 within a period of three months commencing on the date on which objections were filed last under sub- section (2) of section 17.