Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 65 in The Mizoram Excise Act, 1973 65. Jurisdiction of courts. - No Court inferior to that of the Court of a Magistrate of the second class shall try any offence punishable under this Act.
