Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in Foreign Exchange Management (Deposit) Regulations, 2016 8. Nomination. - Authorised dealers may provide nomination facility in respect of the deposits/ accounts in these regulations maintained by individual account holders.
