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[Cites 0, Cited by 0] [Section 209(1)] [Section 209] [Entire Act]

Union of India - Subsection

Section 209(1)(xvii) in The Manipur Municipalities Act,1994.

(xvii)regulating, either by granting licences necessary or otherwise, or prohibiting, for the purpose of preventing danger to the public health the stalling or herding of horses, cattel, swine, ,donkeys, sheep or goats, geese, ducks and fowls;