Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Odisha - Subsection Section 39(v) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (v)For row houses the ground coverage shall not be allowed to exceed 60% and the FAR more than 1.20.
