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Supreme Court - Daily Orders

Smt. Rakesh Bala Aneja vs Smt. Sushil Bajaj on 11 December, 2024

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.37                              COURT NO.12                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                   No(s).   8958-8959/2011

     [Arising out of impugned final judgment and order dated 30-07-2010
     in FAO No. 38/2010 30-07-2010 in CM No. 691/2010 passed by the High
     Court of Delhi at New Delhi]

     SMT. RAKESH BALA ANEJA . & ORS.                                     Petitioner(s)

                                                    VERSUS

     SMT. SUSHIL BAJAJ                                                   Respondent(s)

     IA No. 13/2012 - APP FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS
     IA No. 11/2012 - APP FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS
     IA No. 9/2012 - APP FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS
     IA No. 5/2011 - APP FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS)

     WITH
     SLP(C) No. 8599/2011 (XI)
     (FOR [PERMISSION TO FILE ANNEXURES] ON IA 3/2011
     FOR ON IA 34686/2011
     FOR [PERMISSION TO FILE ANNEXURES] ON IA 4/2011
     IA No. 4/2011 - PERMISSION TO FILE ANNEXURES
     IA No. 3/2011 - PERMISSION TO FILE ANNEXURES)

     Date : 11-12-2024 These matters were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                             HON'BLE MR. JUSTICE MANOJ MISRA

     For Petitioner(s)                 Ms. Charu Mathur, AOR
                                       Ms. Shriya Maini, AOR

     For Respondent(s)                 Mr. Vikas Mehta, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

At the request of Ms. Shriya Maini, learned Advocate-on-Record that there is a bereavement in the family, list these matters next week.

Signature Not Verified Digitally signed by KAPIL TANDON Date: 2024.12.11 16:56:42 IST Reason:
     (KAPIL TANDON)                                                    (NIDHI WASON)
     COURT MASTER (SH)                                               COURT MASTER (NSH)