Supreme Court - Daily Orders
Smt. Rakesh Bala Aneja vs Smt. Sushil Bajaj on 11 December, 2024
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.37 COURT NO.12 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 8958-8959/2011
[Arising out of impugned final judgment and order dated 30-07-2010
in FAO No. 38/2010 30-07-2010 in CM No. 691/2010 passed by the High
Court of Delhi at New Delhi]
SMT. RAKESH BALA ANEJA . & ORS. Petitioner(s)
VERSUS
SMT. SUSHIL BAJAJ Respondent(s)
IA No. 13/2012 - APP FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS
IA No. 11/2012 - APP FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS
IA No. 9/2012 - APP FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS
IA No. 5/2011 - APP FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS)
WITH
SLP(C) No. 8599/2011 (XI)
(FOR [PERMISSION TO FILE ANNEXURES] ON IA 3/2011
FOR ON IA 34686/2011
FOR [PERMISSION TO FILE ANNEXURES] ON IA 4/2011
IA No. 4/2011 - PERMISSION TO FILE ANNEXURES
IA No. 3/2011 - PERMISSION TO FILE ANNEXURES)
Date : 11-12-2024 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Ms. Charu Mathur, AOR
Ms. Shriya Maini, AOR
For Respondent(s) Mr. Vikas Mehta, AOR
UPON hearing the counsel the Court made the following
O R D E R
At the request of Ms. Shriya Maini, learned Advocate-on-Record that there is a bereavement in the family, list these matters next week.
Signature Not Verified Digitally signed by KAPIL TANDON Date: 2024.12.11 16:56:42 IST Reason: (KAPIL TANDON) (NIDHI WASON)
COURT MASTER (SH) COURT MASTER (NSH)