Section 18(1)(b) in Tamil Nadu Panchayats (Procedure for Conducting Public Auction of Leases and Sales in the Panchayats) Rules, 2001

[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

(b)When another person comes forward to bid for higher amount by remitting an amount higher, by one and a half times more than the bid amount;

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