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Chattisgarh High Court

Rakesh Parde vs State Of Chhattisgarh 12 Cra/231/2014 ... on 3 August, 2018

                     HIGH COURT OF CHHATTISGARH, BILASPUR

                                         Order Sheet

                           Criminal Appeal No. 1142 of 2015

                   Rakesh Parde & Ors. Versus State of Chhattisgarh.




03.08.2018

Shri Shikhar Bakhtiyar, Advocate for appellants.

Shri Arvind Dubey, Panel Lawyer for State. The counsel for the appellants informed the Court that the paper book has been made.

Since, the appellants have remained in custody from 16/01/2013, the matter be listed before the appropriate Bench for final disposal. 

                               Sd/-                              Sd/-

                     (Ajay Kumar Tripathy)                (P. Sam Koshy)
                          Chief Justice                        Judge




    Sumit/Ved