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State of Odisha - Section

Section 28 in The Orissa Government Servants' Conduct Rules, 1959

28. Use of service without payment.

- No Government servant shall without making proper and adequate payment, avail himself of any service or entertainment for which a hire or price or admission fee is charged.Note-The prohibitions will not apply to occasional and unsolicited complimentary passes issued by the proprietors or managers of the service or entertainment.