Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Gujarat - Subsection Section 7(a) in The Gujarat Motor Vehicles Tax Act, 1958 (a)a higher rate of tax is payable, with reference to the rates fixed by the State Government under section 3, having regard to the maximum rates specified in the First Schedule, or
