Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(2) in The Maharashtra University of Health Sciences Act, 1998

(2)The University shall be a body corporate, by the name specified in subsection (1) and shall have perpetual succession and a common seal and shall sue and be sued by the said name.