- Scholarship holders, whether reading in colleges or in schools, are ordinarily required to pay the usual fees. A college or school authority may give to any individual scholar, in addition to his scholarship, one of the free studentships admissible under the ordinary rules, but such concessions must not be allowed to raise the total number of free studentships above the authorised number.(G. O. no. 828-35-E. R., dated the 21st August, 1931.)
