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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Bengal Presidency - Subsection

Section 24(c) in Police Regulations, Bengal , 1943

(c)If the alleged occurrence appears to be obviously trivial though cognizable, it should be sufficient to order a local investigation by a police officer of superior rank. The Superintendent should be asked to arrange for such investigation to be held at once.