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State of Madhya Pradesh - Section

Section 12 in Procedure for Registration of Moneylenders

12. Information for making entries in the register of moneylenders how to be obtained.

- For purposes of making entries in the register of moneylenders and indexes, the information required by Notes (1) to (3) below Form Nos. I and IV of the schedule under the Moneylenders Rules should be got inserted by every applicant in his application (Form No. II).