Section 6(1) in North-Eastern Hill University Act, 1973
(1)The jurisdiction of the University shall extend to the [State of Maghalaya] [Substituted for the words 'State of Meghalaya and Nagaland' by Nagaland University Act (35 of 1989) ] and the [State of Arunachal Pradesh] [[[Union territories of Arunachal Pradesh and Mizoram] Substituted by Mizoram University Act, 2002 (8 of 2000) ]]
