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[Cites 0, Cited by 0] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(a) in The Finance Act, 2017

(a)in clause (i), with effect from the 1st day of April, 2018,-
(A)in sub-clauses (a) and (c), for the figures, letters and words "1st day of July, 2017", the figures, letters and words "1st day of July, 2020" shall be substituted;
(B)in the long line, for the word "and", the word "or" shall be substituted;