Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Mizoram - Subsection Section 7(2) in Mizoram Home Guard Act, 1985 (2)The District Magistrate or the Commandant may, at any time, call out a Home Guard for training or to discharge any such functions or duties within the district for which the Home Guards have been set up.
