Section 22 in UPERC (Captive and Renewable Energy Generating Plants) Regulations, 2014
22. Object.
- 1. These Regulations seek to achieve promotion of generation of electricity from RE sources based generation, facilitate connectivity of RE sources based power plants with the grid, ensure sale of electricity to any person and specify a percentage of the total generated electricity from Renewable sources that shall be purchased by Distribution Licensee of the area in which the plant is located. These Regulations also seek to operate the plant in an efficient, safe and well-coordinated manner ensuring exchange of information among the various utilities in the State grid, Central Utilities and Northern Regional Grid, as the case may be. Non-compliance of these Regulations shall be liable for action under the appropriate provision of the Act.
