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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of West Bengal - Subsection

Section 41(1)(b) in The Bengal Money-Lenders Act, 1940

(b)persistently follows such other person from place to place or interferes with any property owned or used by him or deprives him of, or hinders him in the use thereof, or