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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(20) in Mizoram Cooperative Societies Act, 2006

(20)"co-operative with unlimited liability" means a co-operative, the members of which are, in the event of its being wound up, jointly and severally) able for and in respect of its obligations and to contribute to any deficiency in the assets of the co-operative;