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[Cites 0, Cited by 0] [Section 29(4)] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(4)(a) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(a)serve on the licensee to whom the proposed final order relates such notice as appears to the Commission requisite of its proposal to modify the proposed final order, together with details of such modifications;