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Allahabad High Court

Raghbir Singh Sahni vs State Of U.P. Through Its Prin. Secy. ... on 24 June, 2010

Bench: Narayan Shukla, Devendra Kumar Arora

Court No. - 3
Case :- MISC. BENCH No. - 6028 of 2010

Petitioner :- Raghbir Singh Sahni

Respondent :- State Of U.P. Through Its Prin. Secy. Home Lko.And Ors.
Petitioner Counsel :- Raj Kumar Singh

Respondent Counsel :- C.S.C.,D.K.Upadhyaya

Hon'ble Shri Narayan Shukla,J.

Hon'ble Devendra Kumar Arora J. Learned counsel for the petitioner does not want to press this writ petition and seeks permission to withdraw the same. Writ Petition is dismissed as withdrawn. Order Date :- 24.6.2010 ashok