Allahabad High Court
Raghbir Singh Sahni vs State Of U.P. Through Its Prin. Secy. ... on 24 June, 2010
Bench: Narayan Shukla, Devendra Kumar Arora
Court No. - 3 Case :- MISC. BENCH No. - 6028 of 2010 Petitioner :- Raghbir Singh Sahni Respondent :- State Of U.P. Through Its Prin. Secy. Home Lko.And Ors. Petitioner Counsel :- Raj Kumar Singh Respondent Counsel :- C.S.C.,D.K.Upadhyaya Hon'ble Shri Narayan Shukla,J.
Hon'ble Devendra Kumar Arora J. Learned counsel for the petitioner does not want to press this writ petition and seeks permission to withdraw the same. Writ Petition is dismissed as withdrawn. Order Date :- 24.6.2010 ashok