Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 80C(8)] [Section 80C] [Entire Act]

Union of India - Subsection

Section 80C(8)(b) in The Income Tax Act, 1961

(b)which is in accordance with a scheme framed and notified, by the Central Government, in the Official Gazette for the purposes of this clause.