Delhi High Court - Orders
Subramanian Swamy vs Sonia Gandhi & Ors on 22 February, 2021
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 578/2021
SUBRAMANIAN SWAMY ..... Petitioner
Through Petitioner in person with Mr.Satya
Sabharwal, Adv.
versus
SONIA GANDHI & ORS. .....Respondents
Through Mr.Ramesh Gupta, Sr. Adv. with
Ms.Tarunan Cheema &
Mr.Shailendra Singh, Advs. for R-
1 to 6.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 22.02.2021 Crl. M.A. 2880/2021 (Exemption)
1. Allowed, subject to all just exceptions.
2. Application is disposed of. Crl.M.C.578/2021 & Crl.M.A.2879/2021
3. Notice issued.
4. Learned counsel accepts notice on behalf of respondents and seeks time to file counter affidavit.
5. Let needful be done within four weeks with an advance copy to the other side.
6. Rejoinder thereto, if any, be filed within two weeks thereafter.
7. Renotify on 12.04.2021.
8. Till further order, the proceedings before the Trial Court against the petitioner shall remain stayed.
SURESH KUMAR KAIT, J FEBRUARY 22, 2021 ab