Punjab-Haryana High Court
Purshotam And Others vs State Of Haryana And Another on 16 August, 2013
Author: Rajiv Narain Raina
Bench: Rajiv Narain Raina
IN THE PUNJAB AND HARYANA HIGH COURT AT CHANDIGARH
CWP No.1935 of 2007 (O&M)
Date of Decision: 16.08.2013
Purshotam and others
......... Petitioners
Versus
State of Haryana and another
............ Respondents
CORAM : HON'BLE MR. JUSTICE RAJIV NARAIN RAINA
Present: Mr. Puneet Bali, Senior Advocate with
Mr. Raghuminder Singh, Advocate for
for the petitioners
Mr. Harish Rathee, Sr. DAG, Haryana
****
RAJIV NARAIN RAINA, J.
For detailed orders, see judgment in CWP No.1924 of 2007 titled Sandeep and others v. State of Haryana and another of even date.
August 16, 2013 (RAJIV NARAIN RAINA)
Paritosh Kumar JUDGE
Kumar Paritosh
2013.08.17 13:14
I agree to specified portions of this document