Himachal Pradesh High Court
Krishan Kumar Kotri vs . Jasbinder Singh on 24 February, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Krishan Kumar Kotri vs. Jasbinder Singh Cr. Appeal No. 520 of 2010 .
24.02.2022 Present: Mr. Peeyush Verma, Advocate for the appellant.
None for the respondent.
Learned counsel for respondent is not available right now.
Hence matter is adjourned. List for hearing after two weeks, as pryaed.
February 24,2022 (Vivek Singh Thakur)
(ms) Judge
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